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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(c) in The U.P. Boiler Rules, 1969

(c)The charges for the examination of drawings only for mountings and fittings to be manufactured shall be Rs. 50.00 for each such drawing.
(iii)Fees for Inspection, examination, testing and certification of Boilers tubes and Scantlings under construction. - The inspection fee for boilers constructed in India shall be calculated on the following basis: