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State of Uttar Pradesh - Section
Section 27 in The U.P. Fisheries Department Ministerial Service Rules, 1994
27. Savings.
- Nothing in these rules shall affect reservations and other concessions required to be provided for the candidates belonging to Scheduled Castes, Scheduled Tribes and other special categories of persons in accordance with the orders of the Government from time to time in this regard.Appendix[See Rule 4 and Rule 21 (2)]| Serial No. | Name of post | Scale of pay* | Number of posts | Remarks | ||
| Permanent | Temporary | Total | ||||
| 1 | 2 | 3 | 4 | 5 | 6 | 7 |
| In the Office of Director of FisheriesDepartment, U.P. | ||||||
| 1 | Personal Assistant | Rs. 1640-60-2600-EB-75-2900. | 1 | ... | 1 | Director |
| 2 | Administrative Officer | Rs. 1640-60-2600-E.B.-75-2900. 4 4 Do | ||||
| 3 | Office superintendent | Rs. 1400-40-1600-50-2300-E.B.-60-2600. | 1 | ... | 1 | Do |
| 4 | Stenographer (Senior Scale) | Rs. 1400-40-1600-50-2300-E.B.-60-2600. | 1 | ... | 1 | Do |
| 5 | Stenographer (Junior Scale) | Rs. 1400-40-1800-E.B.-50-2300. | 4 | 2 | 6 | Do |
| 6 | Senior Assistant | Rs. 1400-40-1800-E.B.-50-2300. | 10 | 2 | 12 | Do |
| 7 | Senior Clerk | Rs. 1200-30-1560-E.B.-40-2040. | 15 | 1 | 16 | |
| 8 | Junior Clerk/Typist | Rs. 950-20-1150-E.B.-25-1500 | 17 | 2 | 19 | |
| 9 | Store Keeper | Rs. 950-20-1150-E.B.-25-1500. | 2 | ... | 2 | |
| In the Office of Deputy Director of Fisheries | ||||||
| 1 | Senior Clerk | Rs. 1200-30-1560-E.B.-40-2040. | 27 | 9 | 36 | Deputy Director of the Director concerned. |
| 2 | Junior Clerk/Typist | Rs. 950-20-1150-E.B.-25-1500 | 24 | 9 | 33 | Deputy Director of the Director concerned. |
| In the Offices of the Assistant Directors ofFisheries | ||||||
| 1 | Senior Clerk | Rs. 1200-30-1560-E.B.-40-2040. | 35 | 6 | 41 | Ditto. |
| 2 | Junior Clerk | Rs. 950-20-1150-E.B.-25-1500. | 75 | 6 | 81 | Ditto. |