Delhi High Court - Orders
M/S Mahamaya Exports Pvt Ltd vs M/S Bdr Buildtech Pvt Ltd And Anr on 6 May, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~42 & 43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 338/2022 (Disposed off case)
M/S MAHAMAYA EXPORTS PVT LTD ..... Petitioner
versus
M/S BDR BUILDTECH PVT LTD AND ANR ..... Respondents
+ OMP (ENF.) (COMM.) 9/2019
BDR BUILDTECH PVT. LTD ..... Decree Holder
versus
MAHAMAYA EXPORTS PVT.LTD. ..... Judgement Debtor
Appearances:
Mr. Nitin Bajaj, Ms. Diksha Goswami, Mr. Raghav Luthra, Advocates for
BDR Buildtech Pvt. Ltd. and Anr.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 06.05.2024
O.M.P. (COMM) 338/2022
1. This matter has been placed before the Court on an Office Note for correction of a typographical error in the order dated 09.04.2024. By the said order, the application for condonation of delay [I.A. 12790/2022] in filing O.M.P. (COMM) 338/2022 was dismissed. However, in paragraph 10 of the said order, it has erroneously been noted that as a consequence, O.M.P. (COMM) 338/2022 & connected matter. Page 1 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/05/2024 at 00:45:30 O.M.P. (COMM) 388/2022 was rejected. The number of the petition was, in fact, O.M.P. (COMM) 338/2022.
2. The order dated 09.04.2024 will be corrected as above.
3. The Office Note is discharged.
OMP (ENF.) (COMM.) 9/2019 & I.A. 6722/2019 List on the date fixed i.e., 06.08.2024.
PRATEEK JALAN, J MAY 6, 2024 'Bhupi'/ O.M.P. (COMM) 338/2022 & connected matter. Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/05/2024 at 00:45:30