Section 16(1)(b) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

(b)to cease to draw his pension and refund

(i)the pension already drawn,

(ii)the value received for the commutation of a part of pension,and

(iii)the amount of death-cum-retirement gratuity including service gratuity if any, and count the previous service as qualifying service:

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