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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1)(b) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(b)Communication:
(i)Metering equipment shall have external / internal modem for remote transmission of the data available in the meter memory through any one or more of the communication links such as Radio frequency, PLCC (Power Line Carrier Communication), PSTN (Public Switched Telephone Network), VSAT,OFC(Optical fiber cable), Mobile or any other means of tele-metering like private network of licensee or low power radio.
(ii)The meter shall be capable of data transmission to Data concentrator/ Intelligent Electronic Device (IED). Application Programming Interface (API) and output file format shall be provided to the owner by the supplier, to enable data retrieval and interoperability of meters of different makes. Any additional specific requirement of the owner in this respect, shall be fulfilled by the supplier.