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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(2) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(2)Every contractor shall maintain a register of all supervisors, wiremen and apprentices in Form-E and such register shall be opened for inspection, at any time, by the Electrical Inspector or his representative.