Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Jammu-Kashmir - Subsection Section 61(5) in The Stamp Act, 1977 (1920 A. D.) (5)Any other order made by a Court under the provision of this Act shall be appealable in the ordinary way.
