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[Cites 0, Cited by 0] [Section 371J(2)] [Section 371J] [Entire Act]

Union of India - Subsection

Section 371J(2)(b) in Constitution of India, 1950

(b)identification of posts or classes of posts under the State Government and in any body or organisation under the control of the State Government in the Hyderabad-Karnataka region and reservation of a proportion of such posts for persons who belong to that region by birth or by domicile and for appointment thereto by direct recruitment or by promotion or in any other manner as may be specified in the order.]