Section 20 in The Punjab Motor Transport Workers Rules, 1963
20. Prices to be charged.
(1)Food, drink and other items served in the canteen shall be sold on a no-profit basis and the prices charged shall be subject to the approval of the Canteen Managing Committee constituted under rule 22.(2)The charges per portion of food-stuff, beverages and any other items, served in the canteen shall be conspicuously displaced in the canteen.
