National Green Tribunal
Gopal Chinna Mudalyar Chavady vs State Of Tamil Nadu Through Chief ... on 16 May, 2024
Author: Satyagopal Korlapati
Bench: Satyagopal Korlapati
Item No.13:-
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
(Through Video Conference)
Original Application No.18 of 2024 (SZ)
Earlier O.A. No. 473/2022 (PB)
IN THE MATTER OF:
Gopal
Chinna Mudalyar Chavady,
Villupuram District.
...Applicant(s)
Versus
State of Tamil Nadu
Though Chief Secretary
Government of Tamil Nadu
Secretariat, Chennai and Ors.
...Respondent(s)
Date of hearing: 16.05.2024.
CORAM:
HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER
HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER
For Applicant(s): None.
For Respondent(s): Dr. D. Shanmuganathan for R1& R4.
Mr. S. Sai Sathya Jith for R3.
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ORDER
1. Today, there is no representation for the applicant.
2. At the request of the learned Government Pleader and also the other official respondents, post the matter on 05.08.2024.
Sd/-
Smt. Justice Pushpa Sathyanarayana, JM Sd/-
Dr. Satyagopal Korlapati, EM O.A. No.18/2024 (SZ), 16th May, 2024. AD.
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