Delhi High Court - Orders
Facebook Inc vs Union Of India on 25 April, 2024
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~A-15 & 16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7281/2021 & CM APPL.22944/2021
FACEBOOK INC. ..... Petitioner
Through: Mr.Varun Pathak, Advocate with
Ms.Amee Rana, Mr.Yash
Karunakaran, Mr.Vishesh Sharma and
Mr.Jhejesh R.Advocates.
versus
UNION OF INDIA ..... Respondent
Through: Mr.Kirtiman Singh, CGSC wtih
Mr.Waize Ali Noor and Ms.Vidhi
Jain, Advocates for UOI.
+ W.P.(C) 7284/2021 & CM APPL.22951/2021
WHATSAPP LLC ..... Petitioner
Through: Mr.Tejas Karia, Advocate with
Ms.Binsy Susan, Mr.Shashank
Mishra, Ms.Akshi Rastogi, Mr.Parv
Kaushik and Ms.Ritika Bansal,
Advocates
versus
UNION OF INDIA ..... Respondent
Through: Mr.Kirtiman Singh, CGSC wtih
Mr.Waize Ali Noor and Ms.Vidhi
Jain, Advocates for UOI.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/04/2024 at 05:49:46
ORDER
% 25.04.2024
1. Learned counsel for the Petitioners states that the Apex Court vide order dated 22nd March, 2024 in transfer petition being T.P. (C) No. 997- 1000/2021 has transferred a large number of similar matters to this Court.
2. To await the transfer of the matters from different High Courts, list on 14th August, 2024.
ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J APRIL 25, 2024 TS This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/04/2024 at 05:49:46