Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Facebook Inc vs Union Of India on 25 April, 2024

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                                          $~A-15 & 16
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           W.P.(C) 7281/2021 & CM APPL.22944/2021
                                                      FACEBOOK INC.                                                                     ..... Petitioner
                                                                                         Through:                Mr.Varun Pathak, Advocate with
                                                                                                                 Ms.Amee        Rana,      Mr.Yash
                                                                                                                 Karunakaran, Mr.Vishesh Sharma and
                                                                                                                 Mr.Jhejesh R.Advocates.

                                                                                         versus

                                                      UNION OF INDIA                                                                  ..... Respondent
                                                                    Through:                                     Mr.Kirtiman Singh, CGSC wtih
                                                                                                                 Mr.Waize Ali Noor and Ms.Vidhi
                                                                                                                 Jain, Advocates for UOI.

                                          +           W.P.(C) 7284/2021 & CM APPL.22951/2021
                                                      WHATSAPP LLC                                                                      ..... Petitioner
                                                                                         Through:                Mr.Tejas Karia, Advocate with
                                                                                                                 Ms.Binsy    Susan,   Mr.Shashank
                                                                                                                 Mishra, Ms.Akshi Rastogi, Mr.Parv
                                                                                                                 Kaushik and Ms.Ritika Bansal,
                                                                                                                 Advocates

                                                                                         versus

                                                      UNION OF INDIA                                                                  ..... Respondent
                                                                    Through:                                     Mr.Kirtiman Singh, CGSC wtih
                                                                                                                 Mr.Waize Ali Noor and Ms.Vidhi
                                                                                                                 Jain, Advocates for UOI.

                                          CORAM:
                                          HON'BLE THE ACTING CHIEF JUSTICE
                                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/04/2024 at 05:49:46
                                                                                          ORDER

% 25.04.2024

1. Learned counsel for the Petitioners states that the Apex Court vide order dated 22nd March, 2024 in transfer petition being T.P. (C) No. 997- 1000/2021 has transferred a large number of similar matters to this Court.

2. To await the transfer of the matters from different High Courts, list on 14th August, 2024.

ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J APRIL 25, 2024 TS This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/04/2024 at 05:49:46