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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2)(h) in Rajasthan Goods (Control of Production, Supply, Distribution and Trade and Commerce) Act, 2014

(h)for collecting any information or statistics with a view to regulating or prohibiting any of the aforesaid matters;