Section 6 in Tamil Nadu Universities Laws (Third Amendment) Act, 2022 .
6. Amendment of section 6.
In section 6 of the Bharathidasan University Act, 1981 (hereafter in this part referred to as Tamil Nadu Act 2 of 1982) , in sub-section (1) ,in clause (a), the expression " a deaf-mute or suffering from leprosy" shall be omitted.
