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[Cites 0, Cited by 0] [Section 690] [Entire Act]

Bengal Presidency - Subsection

Section 690(b) in Police Regulations, Bengal , 1943

(b)In special cases when large sums have unexpectedly to be sent to any office the head of the local post office may ask the Superintendent for a special escort, and when this can be given without interfering with other work it shall be supplied without payment. It must, however, be distinctly understood that this regulation confers no right to indent for escorts.