Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Telangana - Subsection

Section 70(2) in Greater Hyderabad Municipal Corporation Act, 1955

(2)In particular and without prejudice to the generality of the foregoing power, the Government shall make rules in respect of the following matters-
(a)the appointment of polling stations for each[Member] [['Throughout the Act
For Substituted