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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(6) in Incentives to Industries in Bihar, 1986

(6)One of the main hurdles in the industrial growth of this State is the lack of infrastructure. As the State Government resources are limited, it is felt that no tangible results will be achieved if the limited resources are thinly spread over. The desirable course, therefore, is to have the maximum advantage of the available resources. With this objective in view, the State Government would like to promote certain centres which already have some infrastructural facilities and have potential for growth. Such Centres, for example, at present may be Ranchi, Bokaro, Jamshedpur, Dhanbad, Patna, Barauni, Muzaffarpur, Hajipur, Samastipur, Buxar and Jasidih etc.