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State of Tamilnadu - Section

Section 29 in Tamil Nadu Fisheries University Act, 2012

29. Fisheries Research Organisation.

(1)Subject to the provisions of this Act and the statutes, the University shall establish a Fisheries Research Organisation for doing basic research on problems primarily relating to fisheries sciences for the purpose of aiding the development of fisheries and shall for this purpose, establish as many fisheries research stations as may be necessary in co-operation with the department of Fisheries.
(2)The Fisheries Research Organisation shall be developed under the guidance of the Director of Research.