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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Bihar - Subsection

Section 63(4) in Bihar Factories Rules, 1950

(4)For person whose work involves contact with any injurious or noxious substance there shall be at least one tap for every fifteen persons working at any time in the factory and for persons whose work does not involve such contact, the numbers of taps shall be as follows:-
No. of workers - working at any one time No. of taps.
Up to 20 ... ... ... 1
21 to 35 ... ... ... 2
36 to 50 ... ... ... 3
51 to 150 ... ... ... 4
151 to 200 ... ... ... 5
Exceeding 200 but not exceeding 500 5 plus one tap for every 50 or fraction of 50.
Exceeding 500 11 plus one tap for every 100 or fraction of 100.