Section 9(1)(viii) in The Haj Committee Act, 2002

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1)(viii) in The Haj Committee Act, 2002

(viii)to publish such proceedings of the Committee and such matters of interest to pilgrims as may be determined by bye- laws made in this behalf by the Committee;

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 9(1)(viii) in The Haj Committee Act, 2002