Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 14]

Supreme Court - Daily Orders

Principal Commissioner Of Income Tax vs Mahavir Inductomelt Pvt Ltd on 19 July, 2017

Bench: Ranjan Gogoi, L. Nageswara Rao, Navin Sinha

     ITEM NO.4                           COURT NO.4                   SECTION III

                                S U P R E M E C O U R T O F        I N D I A
                                        RECORD OF PROCEEDINGS


     PETITION(S) FOR SPECIAL LEAVE TO APPEAL (CIVIL) NO. …....../2017
                                            DIARY NO(S). 18768/2017
     (ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 12-01-2017
     IN TA NO. 891/2016 PASSED BY THE HIGH COURT OF GUJARAT AT
     AHMEDABAD)

     PRINCIPAL COMMISSIONER OF INCOME TAX             PETITIONER(S)
                                     VERSUS
     MAHAVIR INDUCTOMELT PVT. LTD.                    RESPONDENT(S)
     (FOR ADMISSION AND I.R. AND IA NO.54124/2017-CONDONATION OF DELAY
     IN FILING)

     Date : 19-07-2017 This petition was called on for hearing today.

     CORAM :              HON'BLE MR. JUSTICE RANJAN GOGOI
                          HON'BLE MR. JUSTICE L. NAGESWARA RAO
                          HON'BLE MR. JUSTICE NAVIN SINHA

     For Petitioner(s)                      Ms.   Pinky Anand, ASG
                                            Mr.   Rupesh Kumar, Adv.
                                            Mr.   Rajesh Ranjan, Adv.
                                            Mr.   Balendu Shekhar, Adv.
                                            Ms.   Saudamini Sharma, Adv.
                                            Ms.   Anil Katiyar, AOR
     For Respondent(s)

                           UPON hearing the counsel the Court made the following
                                              O R D E R

Heard the learned counsel for the petitioner and perused the relevant material.

Delay condoned.

Issue notice.

Tag with Special Leave Petition (Civil) No.25979 of 2015.

Signature Not Verified Digitally signed by VINOD LAKHINA Date: 2017.07.19 [VINOD LAKHINA] [ASHA SONI] 15:59:53 IST Reason: AR-cum-PS BRANCH OFFICER