Supreme Court - Daily Orders
Principal Commissioner Of Income Tax vs Mahavir Inductomelt Pvt Ltd on 19 July, 2017
Bench: Ranjan Gogoi, L. Nageswara Rao, Navin Sinha
ITEM NO.4 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (CIVIL) NO. …....../2017
DIARY NO(S). 18768/2017
(ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 12-01-2017
IN TA NO. 891/2016 PASSED BY THE HIGH COURT OF GUJARAT AT
AHMEDABAD)
PRINCIPAL COMMISSIONER OF INCOME TAX PETITIONER(S)
VERSUS
MAHAVIR INDUCTOMELT PVT. LTD. RESPONDENT(S)
(FOR ADMISSION AND I.R. AND IA NO.54124/2017-CONDONATION OF DELAY
IN FILING)
Date : 19-07-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Ms. Pinky Anand, ASG
Mr. Rupesh Kumar, Adv.
Mr. Rajesh Ranjan, Adv.
Mr. Balendu Shekhar, Adv.
Ms. Saudamini Sharma, Adv.
Ms. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel for the petitioner and perused the relevant material.
Delay condoned.
Issue notice.
Tag with Special Leave Petition (Civil) No.25979 of 2015.
Signature Not Verified Digitally signed by VINOD LAKHINA Date: 2017.07.19 [VINOD LAKHINA] [ASHA SONI] 15:59:53 IST Reason: AR-cum-PS BRANCH OFFICER