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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Punjab - Subsection

Section 83(1) in Punjab Jail Manual, 1996

(1)The Superintendent shall accompany the Inspector-General whenever that officer visits the jail for the purpose of inspecting the same or any part thereof and shall take all necessary measures to facilitate 'the inspection and secure the safety of the inspecting officer.