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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(1)(f) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(f)to the payment of the travelling and other allowances of the members of the Executive Council, the Academic Council and any other authorities of the Vishwavidyalaya or the members of any Committee or Board appointed by any of the authorities of the Vishwavidyalaya in pursuance of any provision of this Act, and the Statutes, the Ordinances and the Regulations made thereunder;