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Delhi High Court - Orders

Shri Dev Raj And Ors vs Lieutenant Governor, Delhi And Ors on 25 February, 2019

Author: S. Ravindra Bhat

Bench: S. Ravindra Bhat, Prateek Jalan

$~13 & 14
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

+   W.P.(C) 6479/2018 & CM Appl. 24874/2018
    SHRI DEV RAJ AND ORS.                                      ..... Petitioners
                              versus
    LIEUTENANT GOVERNOR, DELHI AND ORS.                      ..... Respondents

+   W.P.(C) 6569/2018 & CM Appl. 25073/2018
    VED PAL                                                     ..... Petitioner
                              versus
    LT GOVERNOR & ORS                                        ..... Respondents

    Counsel for the petitioner:
                 Mr. N.S. Vashisht, Mr. M.P.Bhargava, Advocates

    Counsel for the respondent:
                 Mr. Devesh Singh, Additional Standing Counsel for Govt. of
                 NCT of Delhi for respondent No. 1 to 4.
                 Mr. Zahid Advocate for Mr. Naushad Ahmed Khan
                 Additional Standing Counsel for Govt. of NCT of Delhi in
                 item 14.
    CORAM:
    HON'BLE MR. JUSTICE S. RAVINDRA BHAT
    HON'BLE MR. JUSTICE PRATEEK JALAN
                                   ORDER

% 25.02.2019 List on 24.07.2019. Interim orders to continue. On the next date of hearing, the relevant records shall be produced by the respondents.

S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 25, 2019 pkb