Delhi High Court - Orders
Shri Dev Raj And Ors vs Lieutenant Governor, Delhi And Ors on 25 February, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~13 & 14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6479/2018 & CM Appl. 24874/2018
SHRI DEV RAJ AND ORS. ..... Petitioners
versus
LIEUTENANT GOVERNOR, DELHI AND ORS. ..... Respondents
+ W.P.(C) 6569/2018 & CM Appl. 25073/2018
VED PAL ..... Petitioner
versus
LT GOVERNOR & ORS ..... Respondents
Counsel for the petitioner:
Mr. N.S. Vashisht, Mr. M.P.Bhargava, Advocates
Counsel for the respondent:
Mr. Devesh Singh, Additional Standing Counsel for Govt. of
NCT of Delhi for respondent No. 1 to 4.
Mr. Zahid Advocate for Mr. Naushad Ahmed Khan
Additional Standing Counsel for Govt. of NCT of Delhi in
item 14.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 25.02.2019 List on 24.07.2019. Interim orders to continue. On the next date of hearing, the relevant records shall be produced by the respondents.
S. RAVINDRA BHAT, J PRATEEK JALAN, J FEBRUARY 25, 2019 pkb