Delhi High Court - Orders
Saroj Saxena vs Delhi Sanskrit Academy & Ors on 20 March, 2024
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~70
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4241/2024
SAROJ SAXENA ..... Petitioner
Through: Mr. Varun Mudgil, Mr. Rakesh
Kumar, Mr. Mohit Mudgal, Ms. Eti Kushwaha and
Mr. Harsh Sharma, Advs.
versus
DELHI SANSKRIT ACADEMY & ORS. ..... Respondents
Through: Mr. Akhilesh Dixit, Advocate.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 20.03.2024 (The proceeding has been conducted through Hybrid Mode) CM APPL. 17267/2024 (for exemption)
1. Exemption is allowed, subject to all, just exceptions.
2. The application stands disposed of.
W.P.(C) 4241/2024
3. This is a writ petition filed under Article 226 of Constitution of India seeking quashing of order dated 08.12.2023 passed by the respondent no.1 and simultaneously directing the respondents to implement the benefit of payment of Gratuity Act, 1972 in terms of judgment of this Court dated 22.05.2023 in W.P.(C) 6403/2023 captioned 'Irfan Ali and Ors. vs. Urdu Academy and Ors.'
4. Issue notice. Notice is accepted by Mr. Akhilesh Dixit, learned counsel appearing on behalf of respondents.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/04/2024 at 22:17:15
5. Reply be filed within four weeks. Rejoinder thereto, if any, be filed within four weeks thereafter.
6. List before the Registrar for completion of pleadings on 10.07.2024.
7. List on 23.09.2024 before Court along with W.P.(C) 4105/2024.
8. Mr. Varun Mudgil, learned counsel appearing for the petitioner undertakes to furnish copy of the petition along with documents to Mr. Dixit, learned counsel for respondent through e-mail [email protected] within three days from today.
TUSHAR RAO GEDELA, J MARCH 20, 2024/ns This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/04/2024 at 22:17:15