Section 2(1)(h) in Chhattisgarh Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Social Status Certification) Rules, 2013

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State of Chattisgarh - Subsection

Section 2(1)(h) in Chhattisgarh Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Social Status Certification) Rules, 2013

(h)"Notification Date of Other Backward Classes" means 26th of December, 1984;