Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 136] [Entire Act] State of Odisha - Subsection Section 136(2) in The Orissa Motor Vehicles Rules, 1993 (2)The taxi meter shall be subject to a practical road test of 8 Kilometres for each of the distance scales and a time test for detention charges for not less than half an hour.
