Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act] Union of India - Subsection Section 14(4)(b) in The National Service Act, 1972 (b)any appeal or application by him for postponement of national service is pending, the enlistment notice served on him shall be of no effect.