Punjab-Haryana High Court
Bakshish Singh And Others vs Union Of India And Others on 17 September, 2010
Author: Rakesh Kumar Garg
Bench: Rakesh Kumar Garg
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
C.R. No. 2230 of 2010 (O&M)
Date of Decision: 17.9.2010.
Bakshish Singh and others
....Petitioners
Versus
Union of India and others
...Respondents
CORAM : Hon'ble Mr. Justice Rakesh Kumar Garg Present:- Mr. Narinder Lucky, Advocate for Mr. G.S. Nagra, Advocate for the petitioners.
RAKESH KUMAR GARG, J For orders, see detailed reasons recorded in a separate order of today passed in Civil Revision No. 5905 of 2010 titled as Union of India Vs. Bakshish Singh and others.
(RAKESH KUMAR GARG) 17.9.2010. JUDGE Reema