Calcutta High Court
Messrs Madhav Mukund Finance Pvt Ltd vs Messrs Exterior Interior Limited on 14 August, 2019
Author: Shivakant Prasad
Bench: Shivakant Prasad
OD-2
ORDER SHEET
CS 88 of 2015
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MESSRS MADHAV MUKUND FINANCE PVT LTD.
Versus
MESSRS EXTERIOR INTERIOR LIMITED
BEFORE:
The Hon'ble JUSTICE SHIVAKANT PRASAD
Date : 14TH August, 2019.
Appearance:
Ms. Suparna Mukherjee, Adv.
Mr. Jayanta Sengupta, Adv.
Mr. Abhijit Sarkar, Adv.
...for the plaintiff The Court : Ms. Suparna Mukherjee, learned Counsel appearing on behalf of the plaintiff submits for listing the suit under the heading "Undefendant Suit"
in view of the services having been effected on the defendant.
It appears from the report of the Deputy Sheriff for Sheriff dated 22nd July, 2015 that on identification by Provat Kumar Dey, one Copy of the writ of summons alongwith one copy of plaint was served on 16th April, 2015 at about 3.10 PM upon Khusbu Gupta, a Senior Counsellor, for and on behalf of the defendant and report of the Deputy Registrar dated 8th August, 2019 reflects that the defendant entered appearance on 24th April, 2015 through Ms. Anamika Pandey, learned Advocate, Hastings Chamber, 7C. Kiram Shankar Roy Road, 2nd Floor, Room No. 206, Kolkata-70001. The company was also served by Speed 2 Post and from the Speed Post receipt, the Court finds that the defendant has received the writ of summons.
Let the suit be listed under the heading "Undefendant Suit" in the monthly list of September, 2019.
(SHIVAKANT PRASAD, J.) Sbghosh