Punjab-Haryana High Court
The Ludhiana Improvement Trust, ... vs The Ludhiana Guru Arjan Dev Cooperative ... on 30 April, 2018
Author: Ramendra Jain
Bench: Ramendra Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RSA No.1191 of 1993(O&M)
Date of decision:30.04.2018
The Ludhiana Improvement Trust, Ludhiana .... Appellant
Vs.
The Ludhiana Guru Arjan Dev Cooperative .... Respondents
House Building Society Ltd. & ors.
CORAM: HON'BLE MR. JUSTICE RAMENDRA JAIN
Present: None.
*****
Ramendra Jain, J.(Oral)
A perusal of file shows that none is appearing in this case for the last four dates i.e. since 27.01.2017. Therefore, it can safely be presumed that the appellant or its counsel is no more interested in pursuing the instant appeal.
Dismissed for want of prosecution.
30.04.2018 (RAMENDRA JAIN)
monika JUDGE
Whether speaking/non-speaking? Yes/No
Whether reportable? Yes/No
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