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Punjab-Haryana High Court

The Ludhiana Improvement Trust, ... vs The Ludhiana Guru Arjan Dev Cooperative ... on 30 April, 2018

Author: Ramendra Jain

Bench: Ramendra Jain

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                                       RSA No.1191 of 1993(O&M)
                                                       Date of decision:30.04.2018

The Ludhiana Improvement Trust, Ludhiana                           .... Appellant

                                                 Vs.

The Ludhiana Guru Arjan Dev Cooperative                            .... Respondents
House Building Society Ltd. & ors.


CORAM: HON'BLE MR. JUSTICE RAMENDRA JAIN

Present:     None.

                      *****
Ramendra Jain, J.(Oral)

A perusal of file shows that none is appearing in this case for the last four dates i.e. since 27.01.2017. Therefore, it can safely be presumed that the appellant or its counsel is no more interested in pursuing the instant appeal.

Dismissed for want of prosecution.




30.04.2018                                                   (RAMENDRA JAIN)
monika                                                           JUDGE

      Whether speaking/non-speaking?                   Yes/No
      Whether reportable?                              Yes/No




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