Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Kerala - Subsection Section 50(2) in A.P.J. Abdul Kalam Technological University Act, 2015 (2)All moneys in the Technological University Fund shall be lodged in such banks or invested in such manner as the University may, with the approval of the State Government, fix.
