Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Assam - Subsection Section 3(2)(a) in The Assam Cement Control Act, 1953 (a)for regulating or controlling the prices at which cement may be purchased or sold and for prescribing the conditions of sale thereof;