Ghansu @ Ghanshyam Sen vs Mukesh Kumar Shukla on 6 September, 2022

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Madhya Pradesh High Court

Ghansu @ Ghanshyam Sen vs Mukesh Kumar Shukla on 6 September, 2022

Bench: Maninder S Bhatti

                                                         1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                        BEFORE
                                        HON'BLE SHRI JUSTICE MANINDER S BHATTI
                                              ON THE 6th OF SEPTEMBER, 2022

                                      CONTEMPT PETITION CIVIL No. 3062 of 2019

                                 BETWEEN:-
                                 GHANSU @ GHANSHYAM SEN S/O SHRI FUNDU
                                 SEN, AGED ABOUT 51 YEARS, OCCUPATION:
                                 LABOUR DAILY WAGES EMPOLYEE IN THE
                                 OFFICE OF ASSISTANT SOIL TESTING OFFICER
                                 SOIL TESTING SCHEME NOUGAON, DISTRICT
                                 CHHATARPUR, M.P. (MADHYA PRADESH)

                                                                                    .....PETITIONER
                                 (BY SHRI SHIV KUMAR DUBEY, ADVOCATE )

                                 AND
                         1.      MUKESH    KUMAR  SHUKLA SECRETARY
                                 MANTRALAYA VALLABH BHAWAN BHOPAL
                                 (MADHYA PRADESH)

                         2.      SHRI MUKESH KUMAR SHUKLA DIRECTOR
                                 FARMER  WELFARE AND AGRICULTURE
                                 DEPARTMENT BHOPAL (MADHYA PRADESH)

                         3.      SHRI A.K NEMA JOINT DIRECTOR FARMER
                                 WELFARE AND AGRICULTURE DEPARTMENT
                                 DIVISION SAGAR (MADHYA PRADESH)

                         4.      SHRI   MOHIT     BUNDAS    COLLECTOR
                                 CHHATARPUR DISTT. CHHATARPUR (MADHYA
                                 PRADESH)

                         5.      SHRI A.K SHARMA ASSISTANT SOIL TESTING
                                 OFFICER SOIL TESTING SCHEME NOUGAON
                                 DISTT. CHHATARPUR (MADHYA PRADESH)

                                                                                 .....RESPONDENTS
                                 ( NONE )

                               This petition coming on for admission this day, th e court passed the
                         following:
                                                          ORDER

Signature Not Verified Signed by: AJAY KUMAR CHATURVEDI Signing time: 9/7/2022 11:31:56 AM 2 This contempt petition arises out of the order dated 29/03/2019 passed in W.P. No.18493/2018 by which this Court had directed respondents No.2 and 3 to consider and decide petitioner's representation within a period of 90 days.

Respondents have filed compliance report and along with compliance report a copy of the order dated 6-01-2020 (Annexure-R/1) has been placed on record, to demonstrate that the order passed by this Court has been duly complied with and order has been passed.

However, learned counsel for petitioner submits that certain reliefs have not been extended to the petitioner.

In the considered view of this Court the order dated 29-03-2019 passed in W.P. No.18493/2018 has been complied with. However, the petitioner is at liberty to take recourse to appropriate proceedings, if grievance still survives.

With the aforesaid liberty, the present contempt petition stands disposed of. Rule nisi discharged.

(MANINDER S BHATTI) JUDGE ac Signature Not Verified Signed by: AJAY KUMAR CHATURVEDI Signing time: 9/7/2022 11:31:56 AM

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