Calcutta High Court (Appellete Side)
Adwyaita Karan vs The West Bengal State Electricity ... on 29 December, 2014
Author: Arijit Banerjee
Bench: Arijit Banerjee
29.12. 14 WP 34401 (W) of 2014 court no.07 item no.17 skc Adwyaita Karan Vs. The West Bengal State Electricity Distribution Company Ltd. & Anr.
Mr. Sujit Kumar Rath ... for the petitioner Mr. Chaitali Bhattacharjee ... for WBSEDCL.
Affidavit-of-service filed in court today is kept with the record.
I have heard the learned counsel for the writ petitioner. I have also perused the writ petition.
According to me there is no grave urgency so as to warrant interference by the vacation Bench.
Let the matter be listed before the regular Bench after reopening.
(Arijit Banerjee, J) `