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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(c) in Orissa State Bar Council Rules, 1989

(c)If the value of the unexhausted papers is equal to or less than the surplus, the Returning Officer shall transfer all the exhausted papers at the value at which they were received by the candidate whose surplus is being transferred.