Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(g) in Orissa State Financial Corporation (Staff) Regulations, 1975

(g)"Probationary pay" means the pay other than special pay and personal pay and other emoluments classed as pay by the Board under Regulation 3 (e) (ii) to which an employee is entitled on account of a post to which he/ she has been appointed on probation;