Bombay High Court
Value Consulting vs Http:/ /Www.Consumercomplints.In And ... on 22 August, 2019
Author: B.P.Colabawalla
Bench: B.P.Colabawalla
13.chs.1357.18..doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CHAMBER SUMMONS NO. 1357 OF 2018
WITH
NOTICE OF MOTION NO. 659 OF 2016
IN
NOTICE OF MOTION NO.722 OF 2016
WITH
NOTICE OF MOTION NO. 722 OF 2016
IN
SUIT NO. 560 OF 2013
Google India Pvt Ltd ..Applicant
(orig.Defendant No.4)
IN THE MATTER BETWEEN
Value Consulting ..Plaintiff
Vs.
http://www.consumercomplaints.in
and Others ..Defendants
None for the Plaintiff.
Mr.Shailesh Poria a/w Mr. Chanakya Keswani i/b Economic
Laws Practice, for the Applicant/Defendant No.4.
CORAM :- B.P.COLABAWALLA , J.
DATE :- AUGUST 22, 2019.
P. C.:
When these matters are called out, none appears Aswale 1/2 ::: Uploaded on - 22/08/2019 ::: Downloaded on - 23/08/2019 04:07:31 :::
13.chs.1357.18..doc on behalf of the Plaintiff despite service. In these circumstances, list all these matters along with Suit itself on 29th August, 2019.
2 If none appears on behalf of the Plaintiff on the said date, the Suit may be dismissed. A copy of this order shall be served by the advocate for Defendant No.4 on the advocate for the Plaintiff.
(B. P. COLABAWALLA, J.) Aswale 2/2 ::: Uploaded on - 22/08/2019 ::: Downloaded on - 23/08/2019 04:07:31 :::