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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Madhya Pradesh - Subsection

Section 41(2)(g) in Madhya Pradesh Farmers' Organisation Election Rules, 1999

(g)if it bears a serial number or is of a design, different from the serial numbers or, as the case may be design, of the ballot papers authorised for use at the particular polling station; or