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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(6) in University of Hyderabad Act, 1974

(6)to institute Principal ships, Professorships,Readerships, Lecturerships, and other teaching or academic posts required by the University and to appoint persons to such Principalships, Professorships,Readerships, Lecturerships or other posts;