Delhi High Court - Orders
M/S. Mahajan Polishers Through Mr ... vs Delhi Pollution Control Committee ... on 19 March, 2026
Author: Sachin Datta
Bench: Sachin Datta
$~66
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8643/2020 and CM APPL.27826/2020
M/S. MAHAJAN POLISHERS THROUGH MR SUDARSHAN
KUMAR .....Petitioner
Through: Mr. Vipin Chaudhary, Adv. (through
v/c)
versus
DELHI POLLUTION CONTROL COMMITTEE THROUGH ITS
CHAIRMAN & ORS. .....Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 19.03.2026
1. Hon'ble Judge is on leave today.
2. Re-notify on 09.07.2026.
By order Court Master MARCH 19, 2026/cl This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/03/2026 at 21:40:08