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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(1)(m) in Arunachal Pradesh Municipal Elections Act, 2009

(m)"ordinarily resident" has the same meaning as assigned to it in section 20 of the Representation of the People Act, 1950;