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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Telangana - Subsection

Section 17(2)(a) in Telangana Weights and Measures (Enforcement) Act, 1958

(a)Where a premises used for trade is partly used by the trader for trade and partly for dwelling purposes, the whole of such premises shall, for the purposes of this Act, be deemed to be premises used for trade.