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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(d) in The West Bengal Correctional Services Act, 1992

(d)to adopt measures calculated to rouse in the mind of a prisoner a healthy social sense and a sense of abhorrence against the anti-social ways of life and an impulse for returning to normal social life as a good and useful citizen;