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[Cites 0, Cited by 0] [Section 841(1)] [Section 841] [Entire Act]

State of Rajasthan - Subsection

Section 841(1)(b) in Rules of the High Court of Judicature for Rajasthan, 1952

(b)Summonses to witnesses, where the number of witnesses to be served is not more than four - one fee of three rupees.