Section 11 in Shri Krishna Ayush University Kurukshetra Act, 2016
11. Officers.
- The following shall be the officers of the University, namely:-(i)the Chancellor;(ii)the Vice-Chancellor;(iii)the Pro Vice-Chancellor;(iv)the Registrar; and(v)such other persons in the service of the University, as may be declared by the Statutes to be Officers of the University.
