Section 2(13) in The Burdwan University Act, 1981.
(13)"non-teaching staff' means, -(a)in relation to the University, the non-teaching staff, not holding any teaching post (including part-time teaching post), appointed or recognized as such by the University, and(b)in relation to an affiliated college, the non-teaching staff, not holding any teaching post (including part-time teaching post), appointed or recognized by the University or appointed by such college,but does not include an officer or a Librarian;
