Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46A] [Entire Act] State of Rajasthan - Subsection Section 46A(a) in The Rajasthan Excise Rules, 1956 (a)the name of the distillery, bounded warehouse or bounded laboratory from which the import is to be made;
