Patna High Court - Orders
The Branch Manager vs Ranjeet Kumar & Ors on 14 November, 2017
Author: Prakash Chandra Jaiswal
Bench: Prakash Chandra Jaiswal
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.1404 of 2016
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The Branch Manager
.... .... Appellant/s
Versus
Ranjeet Kumar & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Raj Kumar Singh Vikram
For the Respondent/s :
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CORAM: HONOURABLE MR. JUSTICE PRAKASH CHANDRA
JAISWAL
ORAL ORDER
3 14-11-2017Seen the office note.
As the cheque of Rs. 25,000/- furnished by the appellant regarding the statutory amount has become outdated, hence, learned counsel for the appellant is directed to take back the same and furnish fresh cheque of the aforesaid amount in the Court within two months.
(Prakash Chandra Jaiswal, J) rohit/-
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