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State of Chattisgarh - Section

Section 8 in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011

(8)Such candidate who has done MBBS from a medical college in Chhattisgarh in the period of two years preceding the 30th April of the year of admission, will have to produce an NOC from Commissioner at the time of scrutiny to the effect that he/she has complied with the relevant admission rules, applicable at the time of his/her admission in MBBS course, regarding serving in rural areas.