Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 135] [Entire Act] State of Andhra Pradesh - Subsection Section 135(1) in Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 (1)on account of movable property, in full, immediately after the sale in concluded or within such period as the officer conducting sale the may fix.
